Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(6) in Bihar Land Tribunal Rules, 2010 (6)Cases received on transfer from the High Court of Judicature at Patna or the State Government in accordance with the provisions of Section 15 of the Act shall also be given fresh serial numbers.
