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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(4)(vii) in The Gujarat Tribal Development Corporation Act, 1972

(vii)[ There shall be paid to the Vice-Chairman such honorarium not exceeding Rs. 1,500 per month as may be prescribed. [These sub-clauses were inserted ital, section 3 (2).]