Section 63 in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014
63. Maintenance of Registers.
- The Officer- in-charge shall maintain in his office, such registers and forms, as required under these rules and the list of registers or files or books to be maintained shall comprise of;(a)Admission and discharge register;(b)Supervision register;(c)Medical file or Medical Report;(d)Nutrition Diet file;(e)Stock Register;(f)Log Book;(g)Order book;(h)Meeting book;(i)Cash Book;(j)Budget Statement file;(k)Inquiry Report file;(l)Individual case file with individual care plan;(m)Childrens Suggestion book;(n)Visitors Book;(o)Staff movement Register;(p)Personal Belongings Register;(q)Minutes Register of Management Committee;(r)Minutes Register of Childrens Committees; and(s)Attendance register for staff and juveniles or children.
