Allahabad High Court
Smt. Priyanka Srivastava @ Archi And ... vs State Of U.P. And Another on 9 December, 2022
Author: Saurabh Shyam Shamshery
Bench: Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 84 Case :- APPLICATION U/S 482 No. - 24640 of 2022 Applicant :- Smt. Priyanka Srivastava @ Archi And Another Opposite Party :- State of U.P. and Another Counsel for Applicant :- Kamlesh Singh Counsel for Opposite Party :- G.A. Hon'ble Saurabh Shyam Shamshery,J.
1. Learned counsel for applicants, on instruction, submits that this application may be dismissed as not pressed.
2. The application is accordingly dismissed as not pressed.
Order Date :- 9.12.2022 AK-(Sl. No. 8 out of 345 fresh cases)