Section 6 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964
6. Application for closing water connection.
- Subject to the provisions of rule 7, where an application is made for closing a water connection, the applicant may, at his option, pay in advance a fee at half the penalty provided for in sub-rule (3) of rule 5 for re-opening the attachment subsequently. The amount so paid shall cover the cost of closing and reopening the water supply.
