Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 18] [Entire Act] Union of India - Subsection Section 18(1) in The Securities Contracts (Regulation) Act, 1956 (1)Nothing contained in sections 13, 14, 15 and 17 shall apply to spot delivery contracts.
