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State of Odisha - Section

Section 70 in The Orissa Homoeopathic Regulations, 1972

70. [ [Substituted vide Orissa Gazette Part-VII/8-8-1975.]

Any lapse in the above conduct of any candidate, if any, detected or comes to the notice of the Presiding Officer of any examination centre, either by report or otherwise, shall be enquired into by the Presiding Officer and he shall forward within a fortnight the result of his enquiry with the original report or information, if any, alongwith the proceeding of the enquiry, for such action by the faculty, as they shall deem fit.]