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State of Odisha - Section

Section 25 in The Orissa Boat Rules, 2004

25. Schedule of Crew for Passenger boats.

- Every passenger boat when plying shall carry a minimum crew as detailed below
(a)Boats to carry not more than 10 persons-3 Men including Manjhi
(b)Boats to carry not more than 15 persons-4 Men including Manjhi
(c)Boats to carry not more than 20 persons-5 Men including Manjhi
(d)Boats to carry not more than 30 persons-6 Men including Manjhi
Provided that when passenger boats are fitted with outboard motors, half the above crew subject to a minimum of three shall be considered sufficient :Provided further that when boats are laid up there shall be in charge of them sufficient crew to look after them.