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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(1) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(1)An occupier of a factory or manager may carry out operations relating to weighment or purchase of cane or payment of price of cane with the aid of paid employees. The paid employee of the factory responsible for the weighment of cane shall posses a valid Identity Card.