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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 58(1) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(1)Any person with specified disability, may apply, in such manner as may be prescribed by the Government, to a certifying authority having jurisdiction, for issuing of a certificate of disability.