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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(5) in Bihar Anti Terrorist Squad Rules, 2014

(5)Fail safe security measures shall be enforced for integrated Information Technology Cell including security vetting for the personnel,regulation of entry by using bio-metric I-cards, CCTV and alarms, and communications security measures, such as passwords and access rights, virus protection, laptop and computer policy, e-mail security, enhanced audit procedures, protective markings for sensitive information on databases, etc.