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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2)(j) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(j)to generally, advise the university on all academic matters and submit to the Board of Management feasibility reports on academic programmes;