Madras High Court
Tamilnadu Electropathy Medical vs The Government Of Tamil Nadu on 14 July, 2022
Author: R.Subramanian
Bench: R.Subramanian
W.P.No.33845 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 14.07.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
W.P.No.33845 of 2019
Tamilnadu Electropathy Medical
College & Hospital,
Rep. by its Principal, Dr.R.Janet,
No.20, Muthamizh Nagar,
Arapakkam, Vellore District. ...Petitioner
Vs.
1.The Government of Tamil Nadu,
Rep. by its Chief Secretary to Govt.,
Fort St. George, Chennai - 600 009.
2.The Secretary to Government of Tamil Nadu,
Department of Health & Family Welfare,
Fort St. George, Chennai - 600 009.
3.Naturo Electro Homeopathy
Medicos of India,
Rep. by its Secretary,
New Delhi - 110 058. ...Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
seeking issuance of Writ of Mandamus, directing the respondents 1 & 2
herein to constitute a committee to examine the report of the Rajasthan
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https://www.mhc.tn.gov.in/judis
W.P.No.33845 of 2019
Legal and Scientific Analysis committee and after examining, the committee
may submit proper recommendation to the respondents 1 & 2 herein for
appropriate decision recognising the medical system namely Electropathy
and Electro Homeopathy in the State of Tamil Nadu as per power exercising
the State Government of Tamil Nadu as that of Government of Rajasthan.
For Petitioner : Mr.S.Sakthivel
for Mr.R.Thamaraiselvan
For R1 & R2 : Ms.V.Yamunadevi, Spl. GP
For R3 : Service awaited
ORDER
The learned counsel appearing for the petitioner seeks permission of this Court to withdraw the present Writ Petition. He has also made the following endorsement to that effect:-
"The Writ Petition may be withdrawn as stated by petitioner".
2. In view of the same, this Writ Petition is dismissed as withdrawn. No costs.
14.07.2022 Index:No Non-Speaking order hvk 2/4 https://www.mhc.tn.gov.in/judis W.P.No.33845 of 2019 To:-
1.The Chief Secretary to Government, Government of Tamil Nadu, Fort St. George, Chennai - 600 009.
2.The Secretary to Government of Tamil Nadu, Department of Health & Family Welfare, Fort St. George, Chennai - 600 009.3/4
https://www.mhc.tn.gov.in/judis W.P.No.33845 of 2019 R.SUBRAMANIAN, J.
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