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State of Bihar - Section

Section 78 in The Bihar and Orissa Local Self-Government Act, 1885

78. District Board to repair and maintain works.

- It shall be the duty of every District Board to provide for the repair and maintenance of roads, bridges, water-channels and other works for directly improving communications which have been taken charge of by the District Board under this Act, or towards which it may have agreed to contribute; and for the construction of new roads, bridges, water-channels and other means of communication.