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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Telangana - Subsection

Section 72(1)(ii) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(ii)establishment and maintenance of schools for the training of archakas, adyapakas, and Vedaparayanikas and for the study of Divya Prabhandhams and the like for furthering education in Sanskrit;