Rajasthan High Court - Jodhpur
Kanhaiya Lal vs The District Judge, Balotra on 23 September, 2019
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Review Petition (Writ) No. 96/2019
Kanhaiya Lal
----Petitioner
Versus
The District Judge, Balotra
----Respondent
For Petitioner(s) : Mr. Mohd. Muneer Dhera
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 23/09/2019 Learned counsel Shri Dhera craves liberty to withdraw the review petition, which is dismissed as such.
(SANDEEP MEHTA),J 1-Mamta/-
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