Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 407(2)] [Section 407] [Entire Act]

State of Punjab - Subsection

Section 407(2)(i) in The Punjab Municipal Corporation Act, 1976

(i)all Councillors of the Corporation shall vacate their offices forthwith;