Section 13(3)(c) in The Gujarat Tax on Entry of Specified Goods Into Local Areas Act, 2001

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(3)(c) in The Gujarat Tax on Entry of Specified Goods Into Local Areas Act, 2001

(c)on the appellant furnishing in prescribed manner, security for such amount as the Appellate Authority or as the case may be, the Appellate Tribunal may direct.

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State of Gujarat - Subsection

Section 13(3)(c) in The Gujarat Tax on Entry of Specified Goods Into Local Areas Act, 2001