Patna High Court - Orders
Arun Kumar Choudhary vs Shiv Nandan Choudhary & Ors on 3 May, 2016
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court CWJC No.5844 of 2016 (2) dt.03-05-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5844 of 2016
======================================================
Arun Kumar Choudhary
.... .... Petitioner/s
Versus
Shiv Nandan Choudhary & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Virendra Prasad
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
2 03-05-2016Heard the parties.
By the impugned order dated 07.01.2016, the learned Sub Judge VI, Patna city only allowed the intervention application filed by the purchaser under Order 1 Rule 10 (2) CPC in Title Partition Suit No.217 of 2011.
I, therefore, find no reason to interfere with the impugned order. Thus this writ application is dismissed.
(Mungeshwar Sahoo, J) Sanjeev/-
U T