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Patna High Court - Orders

Arun Kumar Choudhary vs Shiv Nandan Choudhary & Ors on 3 May, 2016

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

            Patna High Court CWJC No.5844 of 2016 (2) dt.03-05-2016




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Civil Writ Jurisdiction Case No.5844 of 2016
                        ======================================================
                        Arun Kumar Choudhary
                                                                             .... .... Petitioner/s
                                                          Versus
                        Shiv Nandan Choudhary & Ors
                                                                            .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Petitioner/s    :    Mr. Virendra Prasad
                        For the Respondent/s      : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
                        SAHOO
                        ORAL ORDER

2       03-05-2016

Heard the parties.

By the impugned order dated 07.01.2016, the learned Sub Judge VI, Patna city only allowed the intervention application filed by the purchaser under Order 1 Rule 10 (2) CPC in Title Partition Suit No.217 of 2011.

I, therefore, find no reason to interfere with the impugned order. Thus this writ application is dismissed.

(Mungeshwar Sahoo, J) Sanjeev/-

    U          T