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State of Rajasthan - Section
Section 25 in Rajasthan Registration Rules, 1955
25. Registers.
- In the office of every District Registrar and Sub-Registrar, the following Registers shall be maintained:-| AdditionalFile | Book No. 1 |
| Book No. 1 | |
| Book No. 1 | |
| Book No. 2 | |
| Book No. 3 | |
| Book No. 4 | |
| Additional | Book No. 4 |
| Book No. 6 | |
| Book No. 7 | |
| Book No. 8 |