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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Manipur - Subsection

Section 15(1) in Manipur Home Guards Act, 1989

(1)A member of Manipur Home Guards shall not be disqualified for being chosen as and for being a member of Manipur Legislative Assembly of the State of Manipur merely by reason of the fact that he is a member of the Home Guards.