Supreme Court - Daily Orders
State Bank Of India vs Anuj Jain Interim Resolution ... on 18 August, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NOS. ……………/2020
(Diary No. 13559/2020)
IN
CIVIL APPEAL NOS. 8515/2019, 85178518/2019, 8521
8522/2019 and 85248526/2019
(@ CIVIL APPEAL NOS. 85128527/2019)
State Bank of India & Ors. & Etc. Petitioner(s)
Versus
Anuj Jain, Interim Resolution
Professional, Jaypee Infratech
Limited & Ors. Etc. Respondent(s)
with
REVIEW PETITION (CIVIL) NOS. ……………/2020
(Diary No. 13684/2020)
IN
CIVIL APPEAL NOS. 8512/2019, 85148515/2019, 8517
8518/2019, 85218523/2019 and 85258527/2019
(@ CIVIL APPEAL NOS. 85128527/2019)
Axis Bank Limited Etc. Etc. Petitioner(s)
Versus
Anuj Jain, Interim Resolution
Professional, Jaypee Infratech
Limited Etc. Etc. Respondent(s)
ORDER
Signature Not Verified Digitally signed by Prayer for grant of oral hearing is rejected.
DEEPAK SINGH Date: 2020.08.20 18:34:44 IST Reason:Delay condoned.
Contd…P2 2 We have perused the review petitions as well as the grounds in support thereof. In our opinion, no case for review of judgment dated 26.02.2020 is made out. The review petitions are accordingly dismissed.
………….…...................J. (A.M. Khanwilkar) ………….…...................J. (Dinesh Maheshwari) New Delhi;
August 18, 2020.
ITEM NO.1002 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 13559/2020 STATE BANK OF INDIA & ORS. & ETC. Petitioner(s) VERSUS ANUJ JAIN, INTERIM RESOLUTION PROFESSIONAL JAYPEE INFRATECH LIMITED & ORS.ETC. Respondent(s) IA No. 72813/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 64682/2020 - EARLY HEARING APPLICATION IA No. 72816/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58161/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58160/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 58163/2020 - ORAL HEARING IA No. 58164/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH Diary No(s). 13684/2020 (XVII) IA No. 72870/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 72874/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58650/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58656/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 58649/2020 - ORAL HEARING IA No. 58646/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 18-08-2020 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI By Circulation UPON perusing papers the Court made the following O R D E R Prayer for grant of oral hearing is rejected. Delay condoned.
The review petitions are dismissed in terms of the signed order.
(NEETU KHAJURIA) (VIDYA NEGI)
COURT MASTER COURT MASTER
(Signed order is placed on the file.)