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Supreme Court - Daily Orders

State Bank Of India vs Anuj Jain Interim Resolution ... on 18 August, 2020

Bench: A.M. Khanwilkar, Dinesh Maheshwari

                                   IN THE SUPREME COURT OF INDIA
                                         INHERENT JURISDICTION

                          REVIEW PETITION (CIVIL) NOS. ……………/2020
                                     (Diary No. 13559/2020)
                                                IN
                      CIVIL APPEAL NOS. 8515/2019, 8517­8518/2019, 8521­
                                8522/2019 and 8524­8526/2019
                             (@ CIVIL APPEAL NOS. 8512­8527/2019)

                         State Bank of India & Ors. & Etc.                    Petitioner(s)

                                                    Versus

                         Anuj Jain, Interim Resolution
                         Professional, Jaypee Infratech
                         Limited & Ors. Etc.                                  Respondent(s)


                                                     with

                          REVIEW PETITION (CIVIL) NOS. ……………/2020
                                     (Diary No. 13684/2020)
                                                IN
                      CIVIL APPEAL NOS. 8512/2019, 8514­8515/2019, 8517­
                        8518/2019, 8521­8523/2019 and 8525­8527/2019
                             (@ CIVIL APPEAL NOS. 8512­8527/2019)

                         Axis Bank Limited Etc. Etc.                          Petitioner(s)

                                                    Versus

                         Anuj Jain, Interim Resolution
                         Professional, Jaypee Infratech
                         Limited Etc. Etc.                                    Respondent(s)


                                                     ORDER

Signature Not Verified Digitally signed by Prayer for grant of oral hearing is rejected.

DEEPAK SINGH Date: 2020.08.20 18:34:44 IST Reason:

Delay condoned.

Contd…P2 ­2­ We have perused the review petitions as well as the grounds in support thereof. In our opinion, no case for review of judgment dated 26.02.2020 is made out. The review petitions are accordingly dismissed.

………….…...................J. (A.M. Khanwilkar) ………….…...................J. (Dinesh Maheshwari) New Delhi;

August 18, 2020.

ITEM NO.1002                                          SECTION XVII

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

REVIEW PETITION (CIVIL) Diary No(s). 13559/2020 STATE BANK OF INDIA & ORS. & ETC. Petitioner(s) VERSUS ANUJ JAIN, INTERIM RESOLUTION PROFESSIONAL JAYPEE INFRATECH LIMITED & ORS.ETC. Respondent(s) IA No. 72813/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 64682/2020 - EARLY HEARING APPLICATION IA No. 72816/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58161/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58160/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 58163/2020 - ORAL HEARING IA No. 58164/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH Diary No(s). 13684/2020 (XVII) IA No. 72870/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 72874/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58650/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58656/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 58649/2020 - ORAL HEARING IA No. 58646/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 18-08-2020 These matters were circulated today.

CORAM :

HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI By Circulation UPON perusing papers the Court made the following O R D E R Prayer for grant of oral hearing is rejected. Delay condoned.
The review petitions are dismissed in terms of the signed order.


           (NEETU KHAJURIA)                        (VIDYA NEGI)
             COURT MASTER                          COURT MASTER


(Signed order is placed on the file.)