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[Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(5)(g) in The Coal Mines Regulations, 2017

(g)stop the use forthwith if he finds any of the ropes, chains, signals, brakes, jig wheels and post or other apparatus in use in his district to be in an unsafe condition;