Madhya Pradesh High Court
Chandra Prakash Agnihotri vs M.P. State Agriculture Marketing Board on 27 June, 2018
1 WP-20896-2015
The High Court Of Madhya Pradesh
WP-20896-2015
(CHANDRA PRAKASH AGNIHOTRI Vs M.P. STATE AGRICULTURE MARKETING BOARD)
13
Jabalpur, Dated : 27-06-2018
Shri Jitendra Shrivastava, learned counsel for the petitioner.
Shri Tabrez Sheikh, learned counsel for the respondents submits
that he does not wish to file additional return and the matter may be heard in the next month.
Other side has no objection. List the matter in the next month.
Interim relief shall continue till the next date of hearing.
(SUJOY PAUL) JUDGE mohsin Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2018.06.27 04:42:03 -07'00'