Himachal Pradesh High Court
Jia Pal vs . State Of H.P. & Others. on 10 October, 2022
Bench: Sabina, Sushil Kukreja
.
Jia Pal vs. State of H.P. & others.
CWP No. 6873 of 2022 10.10.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State, CWP No. 6873 of 2022 & CMP No.13806 of 2021 Learned Additional Advocate General requests for an adjournment to enable him to seek instructions.
List again on 12.10.2022.
In case, petitioner is not relieved from his present place of posting till the date fixed, respondent No.2 is directed to remain present in person.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 11/10/2022 20:01:28 :::CIS