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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(a) in Bye-laws made by the Chief Administrator, Faridabad Complex Administration, Faridabad

(a)The words "Administration", "Chief Administrator" and Faridabad Complex shall have the same meaning as assigned to them under Section 2 of the Faridabad Complex (Regulation and Development) Act, 1971.