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State of Manipur - Section

Section 17 in The Manipur Panchayati Raj Act, 1994

17. Composition of Gram Panchayat.

- A Gram Panchayat shall consist of the Pradhan and such number of directly elected members as may be notified from time to time by the State Government and one member for every 350 population or part thereof of the Panchayat area shall be elected as a member of such Panchayat.