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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(1)(vi) in Uttar Pradesh Muslim Waqfs Act, 1960

(vi)is, in the opinion of the Board,. unfit to discharge the duties of a mutawalli owing to any physical or mental disability, or moral delinquency ; or