Gujarat High Court
Premchand J Panchal vs Shahjahanbanu Liyatkhan Pathan & 34 on 5 December, 2017
Author: A.J. Shastri
Bench: A.J. Shastri
C/CA/15733/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 15733 of
2017
In SECOND APPEAL NO. 59 of 2012
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PREMCHAND J PANCHAL....Applicant(s)
Versus
SHAHJAHANBANU LIYATKHAN PATHAN & 34....Respondent(s)
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Appearance:
MR RAJENDRA M DESAI, ADVOCATE for the Applicant(s) No. 1
MR.HEMANG H PARIKH, ADVOCATE for the Applicant(s) No. 1
MR JD AJMERA, ADVOCATE for the Respondent(s) No. 1 - 6
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 05/12/2017
ORAL ORDER
1. Heard Mr.Hemang H. Parikh, learned advocate for the applicant.
2. Considering the fact that one the parties to the proceedings is reported to be a senior citizen and the request made by learned advocate for the applicant, the main Second Appeal is fixed for final hearing in the month of March,2018.
3. With this, present civil application stands disposed of.
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