Kerala High Court
I.K. Babu vs Commandant General on 14 March, 2008
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 7728 of 2004(T)
1. I.K. BABU, ILLILPARAMBIL HOUSE,
... Petitioner
Vs
1. COMMANDANT GENERAL, FIRE AND RESCUE
... Respondent
2. DIVISIONAL OFFICER, DIVISIONAL OFFICE,
3. ASSISTANT DIVISIONAL OFFICER
4. SR.ACCOUNTS OFFICER, OFFICE OF THE
5. TREASURY OFFICER, ADDITIONAL SUB
For Petitioner :SRI.JOSE K.KOCHUPAPPU
For Respondent :GOVERNMENT PLEADER
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :14/03/2008
O R D E R
KURIAN JOSEPH, J.
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W.P.(C). No. 7728 OF 2004
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Dated this the 14th day of March, 2008.
J U D G M E N T
In the matter of disbursement of pensionary benefits, in case the petitioner has still any grievance left, he may approach the Government, in which case, appropriate prompt action will be taken by the Government within a period of another two months.
This writ petition is disposed of as above.
KURIAN JOSEPH, JUDGE.
smp