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State of West Bengal - Section

Section 18 in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

18. Functions of the President.

- The President shall perform such functions as are required to be done by the President under the provisions of the Act and the Rules and the Regulations made thereunder. He shall also do such acts, not inconsistent with the provisions of the Act, the rules and the regulations, as he considers necessary for the furtherance of the objects for which the Council is established.