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Supreme Court - Daily Orders

Ramasita Mahalakshmi P B K vs Golden Forest (India) Ltd on 22 January, 2024

Bench: J.K. Maheshwari, Sudhanshu Dhulia

     ITEM NO.50                              COURT NO.9                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   25407/2018

     (Arising out of impugned final judgment and order dated 15-02-2018
     in CM No. 12506/2017 passed by the High Court Of Delhi At New
     Delhi)

     RAMASITA MAHALAKSHMI P B K & ORS.                                   Petitioner(s)

                                                    VERSUS

     GOLDEN FOREST (INDIA) LTD & ANR.                                    Respondent(s)
     ([FOR DIRECTIONS])

     Date : 22-01-2024 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE J.K. MAHESHWARI
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)                 Mr. Ram Swarup Sharma, AOR
                                       Mr. Amol Vasant Kokane, Adv.
                                       Mr. Vijay Pal, Adv.
                                       Mr. Firasat Ali Siddiqi, Adv.
                                       Mr. Umang Tripathi, Adv.
                                       Mr. Rajesh Kumar Rath, Adv.
                                       Mr. Vinay Kumar Aherodiya, Adv.
                                       Mrs. Kajal Kumari, Adv.
                                       Mr. Kothapally Jagdish, Adv.
                                       Mrs. Sundri, Adv.
                                       Mr. Deepankar, Adv.

     For Respondent(s)                 Ms. Suruchi Aggarwal, Sr. Adv.
                                       Mr. Prashant Singh, Adv.
                                       Mr. Manish Kumar Vikkey, Adv.
                                       Mr. Gurmeet Singh, Adv.
                                        Mr. Pankaj Kumar Mishra, AOR

                           UPON hearing the counsel the Court made the following
                                             O R D E R

Let an affidavit be filed indicating the fact that the payments have been made settling the claims.

Signature Not Verified

Re­list on 04.03.2024.

Digitally signed by Jayant Kumar Arora Date: 2024.01.27 12:20:10 IST Reason:

(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER