Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(2) in The Punjab Land Revenue Act, 1887 (2)Any other Revenue-officer may only exercise his powers under this Act within the local limits of his jurisdiction.
