Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Kalakshetra Foundation Act, 1993

2. Declaration of Kalakshetra as an institution of national importance.

- Whereas the objects of the institution known as Kalakshetra at Adyar, Madras in the State of Tamil Nadu, founded by the late Thirumathi Rukmini Devi Atundale, are such as to make the Institution one of national importance, it is hereby declared that the institution known as Kalakshetra is an institution of national importance.