Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Gujarat - Subsection Section 87(3) in The Gujarat Co-Operative Societies Act, 1961 (3)It shall be competent for the Registrar to withdraw any inspection himself or entrust it to any other person as he deems fit.
