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State of Bihar - Section

Section 10 in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

10. Remarks of Mukhiya/Members of Gram Panchayat.

(1)Mukhiya/Up-Mukhiya or member of Gram Panchayat or Secretary, as the case may be, shall put their remarks before the Gram Sabha for consideration.
(2)Such remarks may also be recorded in proceeding of the Gram Sabha.