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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(a) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(a)in the case of an individual, by the individual himself; where the individual is absent from India, by the individual concerned or by some person duly authorised by him in this behalf; and where the individual is mentally incapacitated from attending to his affairs by his guardian or any other person competent to act on his behalf;