Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 6 in The West Bengal Relief of Rural Indebtedness Act, 1975 6. Order. - An order made under sub-section (2) of section 5 shall be in the prescribed form and shall include such particulars as may be prescribed.
