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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 17 in All-India Institute of Medical Sciences Act, 1956

17. Budget of the Institute.

- The Institute shall prepare in such form and at such time every year as may be prescribed by rules a budget in respect of the financial year next ensuing showing the estimated receipts and expenditure of the Institute and shall forward to the Central Government such number of copies thereof as may be prescribed by rules.