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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(d) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(d)[ no Tissue Bank, unless registered under this Act, shall carry out any activity relating to the recovery, screening, testing, processing, storage and distribution of tissues.] [Inserted by Jammu and Kashmir Act No. 45 of 2018, dated 13.12.2018.]