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Andaman and Nicobar Islands - Section

Section 132 in The Andaman and Nicobar Islands Port Rules, 2004

132. Indian Merchant ship position Reporting system (Inspires).

- Port Communication Centre/Coastal Radio stations shall receive name of Master, Position of vessel at sea (Latitude and Longitude), Course, Speed, Flag, Last Port of Call and Next Port of Call. After receiving the report, information is to be passed through Fax/Telex to Fortress Commander A&N for information National grid and Director General Shipping, Mumbai.