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Bombay High Court

Ramugade Sahanivas No. 2 Co-Op. Hsg. ... vs The Tahasildar, Taluka Maval, Dist. ... on 3 October, 2019

Bench: B.P. Dharmadhikari, Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1715 OF 2019

 Ramugade Sahanivas No. 2 Co-op. Hsg. Soc.                 ....Petitioner
 Ltd. Thru Chairman Mahesh T Ramugade
             V/S
 The Tahasildar, Taluka Maval, Dist. Pune And           ....Respondent

Ors Adv. Manisha Prajapati i/b Sudhir Vinayak Sadavarte For Petitioner Shri S.D.Rayrikar, AGP for R.no. 1, 2 And 5 For Respondent Adv. Rahul Agarwal i/b Ajinkya Badar for respondent CORAM : B.P. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 3rd October, 2019 P.C. :

At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 07/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/10/2019 ::: Downloaded on - 04/10/2019 03:08:54 :::