Section 31(2)(iii) in Bihar Motor Vehicles Taxation Act, 1994

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(2)(iii) in Bihar Motor Vehicles Taxation Act, 1994

(iii)To prescribe the form of tax token for personalised vehicles and other vehicles and exemption token and the manner in which those tokens shall be displayed on motor vehicles.

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State of Bihar - Subsection

Section 31(2)(iii) in Bihar Motor Vehicles Taxation Act, 1994