Supreme Court - Daily Orders
Parijat Sinha vs Amit Yadav on 17 October, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
ITEM NO.802 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONTEMPT PETITION (CIVIL) Diary No(s). 34870/2023
IN W.P. [C] NO.4677/1985
PARIJAT SINHA Petitioner(s)
VERSUS
AMIT YADAV & ORS. Respondent(s)
WITH
DIARY NO.34872/2023
IN W.P. [C] NO.4677/1985
(LIST ALONGWITH OTHER APPLICATIONS WHICH ARE LISTED ON 17.10.2023
IN W.P. (C) NO. 4677/1985 )
Date : 17-10-2023 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Anil Kumar Mishra, AOR (mentioned by)
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 18.10.2023 along with other applications which are already listed on the above date.
(ASHA SUNDRIYAL) (POONAM VAID)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.10.17
17:04:30 IST
Reason: