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Supreme Court - Daily Orders

Parijat Sinha vs Amit Yadav on 17 October, 2023

Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia

     ITEM NO.802                          COURT NO.2                SECTION PIL-W

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     CONTEMPT PETITION (CIVIL) Diary No(s). 34870/2023
     IN W.P. [C] NO.4677/1985
     PARIJAT SINHA                                                  Petitioner(s)

                                                VERSUS

     AMIT YADAV & ORS.                                              Respondent(s)
     WITH
     DIARY NO.34872/2023
     IN W.P. [C] NO.4677/1985

     (LIST ALONGWITH OTHER APPLICATIONS WHICH ARE LISTED ON 17.10.2023
     IN W.P. (C) NO. 4677/1985 )

     Date : 17-10-2023 These petitions were mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)             Mr. Anil Kumar Mishra, AOR (mentioned by)

     For Respondent(s)


                          UPON being mentioned the Court made the following
                                             O R D E R

List on 18.10.2023 along with other applications which are already listed on the above date.

     (ASHA SUNDRIYAL)                                            (POONAM VAID)
     ASTT. REGISTRAR-cum-PS                                    COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2023.10.17
17:04:30 IST
Reason: