Madhya Pradesh High Court
Manish Singh vs The State Of Madhya Pradesh on 19 May, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 23008 of 2022 (MANISH SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 19-05-2022 Mr. B.J. Chourasia, learned counsel for the applicant.
Mr. Rajesh Sharma, learned Panel Lawyer for the State. As prayed by learned counsel for the applicant, list this case after summer vacation.
(SMT. ANJULI PALO) V. JUDGE shahina Signature Not Verified SAN Digitally signed by SHAHINA KHAN Date: 2022.05.20 12:33:12 IST