Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 33] [Entire Act] Union of India - Subsection Section 33(2) in The Water (Prevention And Control Of Pollution) Act, 1974 (2)On receipt of an application under sub-section (1) the court may make such order as it deems fit.
