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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Telangana - Subsection

Section 76(1)(j) in Telangana Court-fees and Suits Valuation Act, 1956

(j)the regulation of the sale of stamps to be used under this Act, the persons by whom alone such stamps may be sold and the duties and remuneration of such persons: