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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(2)(b) in Conduct of Elections Rules, 1961

(b)seal with the seals of the returning officer and of such of the candidates, their election agents or counting agents as may desire to affix their seals, each of the packets referred to in clause (a) and the packet containing the declarations by electors and attestations of their signatures; and