Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(18) in The Maharashtra Value Added Tax Act, 2002 (18)"place of business" includes a warehouse, godown or other place where a dealer stores his goods and any place where the dealer keeps his-books of accounts;
