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[Cites 0, Cited by 0] [Section 350(1)] [Section 350] [Entire Act]

NCT Delhi - Subsection

Section 350(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)for the removal of the contents of all receptacles and depots and of the accumulations at all places provided or appointed by him under the provisions of this Act for the temporary deposit of rubbish, filth and other polluted and obnoxious matter.